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[Cites 0, Cited by 0] [Section 541(1)] [Section 541] [Entire Act]

State of Odisha - Subsection

Section 541(1)(b) in Orissa Municipal Rules, 1953

(b)A plan indicating the situation of the building concerned in relation to the roads adjoining the building and to the adjoining building or lands and indicating the width of the adjoining roads, and in the case of a road of which the width is not uniform, the width at the nearest point in front of the building.