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[Cites 0, Cited by 0] [Section 604] [Entire Act]

State of Bihar - Subsection

Section 604(iv) in Civil Court Rules of the High Court of Judicature at Patna

(iv)"Day" shall be taken to close at 2 P.M. and the "next day" to extend from that hour to 2 P.M. of the following calendar day.