Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of West Bengal - Subsection Section 5(3) in Brainware University Act, 2015 (3)The University shall compulsorily make provision for reservation of seats for the students domiciled in the State of West Bengal to the extent of at least' twenty five percent of the total number of students in the University.
