Section 13 in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977
13. (i) Whether the school has already created endowment in the ca§e of schools which are in existence prior to 1.12.74 ?
(ii)If there is any endowment, whether it is in the shape of property or cash, full details of the amount and mode of investment(iii)Whether the endowment is unencumbered and whether it stands absolutely without any reservation.(iv)Net annual income derived from the endowment property.:(v)Property full details regarding the cost of property, value of the property, etc.
