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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(2)(a) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958

(a)provide for the stoppage, reporting, examination and marking of forest produce in transit, in respect of which there is reason to believe that any money is payable to the District Council or to which it is desirable for the purpose of this Act to affix a mark ;