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State of Rajasthan - Section

Section 52 in Rajasthan Panchayati Raj Rules, 1996

52. Conflicting resolutions of Standing Committees.

- In any case in which two or more Standing Committees have passed conflicting resolutions, the Vikas Adhikari shall place the matter before the Panchayat Samiti and the Chief Executive Officer before the Zila Parishad and pending final decision of Panchayat Samiti/Zila Parishad, the Vikas Adhikari/Chief Executive Officer shall withhold all action in regard to the matter at issue.