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State of Uttar Pradesh - Section

Section 14 in U.P. Information and Public Relations Department Non-Technical (Nongazetted) Service Rules, 1998

14. Determination of vacancies.

- The appointing authority shall determine the number of vacancies to be filled during the course of the year as also the number of vacancies to be reserved for candidates belonging to the Scheduled Castes, Scheduled Tribes another categories under Rule 6.