Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act] State of Kerala - Subsection Section 20(4)(b) in Kannur University Act, 1996 (b)that the college of which he is the principal or in which he is a teacher or a member of the non-teaching staff has been transferred to another University; or