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[Cites 0, Cited by 0] [Section 144B(9)] [Section 144B] [Entire Act]

Union of India - Subsection

Section 144B(9)(e) in Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

(e)"computer resource" shall have the same meaning as assigned to it in clause (k) of sub-section (1) of section 2 of the Information Technology Act, 2000(21 of 2000);