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Supreme Court - Daily Orders

Sanjiv Kumar Rajendrabhai Bhatt vs The State Of Gujarat Chief Secretary on 27 January, 2021

Bench: Ashok Bhushan, R. Subhash Reddy, M.R. Shah

     ITEM NO.6                      Court 6 (Video Conferencing)                SECTION II-B

                                       S U P R E M E C O U R T O F       I N D I A
                                               RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL)...... Diary No(s).2028/2020

     (Arising out of impugned final judgment and order dated 25-09-2019
     in CRLMA(SOS) No.1/2019 passed by the High Court Of Gujarat At
     Ahmedabad)

     SANJIV KUMAR RAJENDRABHAI BHATT                                           Petitioner(s)

                                                           VERSUS


     STATE OF GUJARAT CHIEF SECRETARY                                           Respondent(s)

     (FOR ADMISSION and I.R. and IA No.128753/2020-CONDONATION OF DELAY
     IN   FILING   and  IA   No.128754/2020-CONDONATION  OF   DELAY  IN
     REFILING/CURING THE DEFECTS and IA No.128756/2020-PERMISSION TO
     FILE LENGTHY LIST OF DATES)

     Date : 27-01-2021 This petition was called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE ASHOK BHUSHAN
                               HON'BLE MR. JUSTICE R. SUBHASH REDDY
                               HON'BLE MR. JUSTICE M.R. SHAH

     For Petitioner(s)
                                           Mr. Kapil Sibal, Sr. Adv.
                                           Mr. Farrukh Rasheed, AOR
                                           Mr. Abu Bakr Sabbaq, Adv.

     For Respondent(s)
                                           Mr.   Mukul Rohatgi, Sr. Adv.
                                           Mr.   Maninder Singh, Sr. Adv.
                                           Mr.   Mitesh Amin, Sr. Adv.
                                           Mr.   Aniruddha P. Mayee, AOR

                                           Mr.   Neeraj Kishan Kaul, Sr. Adv.
                                           Mr.   Sachin Datta, Sr. Adv.
                                           Ms.   Ruchi Kohli, AOR
                                           Ms.   Srishti Mishra, Adv.

                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Signature Not Verified Digitally signed by ARJUN BISHT Date: 2021.01.27 Mr. Kapil Sibal, learned senior counsel appearing for the 17:03:47 IST Reason: petitioner submits that review of the judgment of this Court dated 1 24.05.2019 in Review Petition Diary No.21214/2019 is pending consideration, hence, the hearing of this petition be adjourned for six weeks to await the decision of the review petition. As prayed, list after six weeks.

(ARJUN BISHT)                                           (RENU KAPOOR)
COURT MASTER (SH)                                       BRANCH OFFICER




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