Supreme Court - Daily Orders
Sanjiv Kumar Rajendrabhai Bhatt vs The State Of Gujarat Chief Secretary on 27 January, 2021
Bench: Ashok Bhushan, R. Subhash Reddy, M.R. Shah
ITEM NO.6 Court 6 (Video Conferencing) SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL)...... Diary No(s).2028/2020
(Arising out of impugned final judgment and order dated 25-09-2019
in CRLMA(SOS) No.1/2019 passed by the High Court Of Gujarat At
Ahmedabad)
SANJIV KUMAR RAJENDRABHAI BHATT Petitioner(s)
VERSUS
STATE OF GUJARAT CHIEF SECRETARY Respondent(s)
(FOR ADMISSION and I.R. and IA No.128753/2020-CONDONATION OF DELAY
IN FILING and IA No.128754/2020-CONDONATION OF DELAY IN
REFILING/CURING THE DEFECTS and IA No.128756/2020-PERMISSION TO
FILE LENGTHY LIST OF DATES)
Date : 27-01-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s)
Mr. Kapil Sibal, Sr. Adv.
Mr. Farrukh Rasheed, AOR
Mr. Abu Bakr Sabbaq, Adv.
For Respondent(s)
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Maninder Singh, Sr. Adv.
Mr. Mitesh Amin, Sr. Adv.
Mr. Aniruddha P. Mayee, AOR
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Sachin Datta, Sr. Adv.
Ms. Ruchi Kohli, AOR
Ms. Srishti Mishra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by ARJUN BISHT Date: 2021.01.27 Mr. Kapil Sibal, learned senior counsel appearing for the 17:03:47 IST Reason: petitioner submits that review of the judgment of this Court dated 1 24.05.2019 in Review Petition Diary No.21214/2019 is pending consideration, hence, the hearing of this petition be adjourned for six weeks to await the decision of the review petition. As prayed, list after six weeks.
(ARJUN BISHT) (RENU KAPOOR)
COURT MASTER (SH) BRANCH OFFICER
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