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Delhi High Court - Orders

Aakash Gupta vs Commissioner Of Delhi Goods And ... on 26 September, 2023

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                                      $~26
                                      *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +      W.P.(C) 12694/2023
                                             AAKASH GUPTA                           ..... Petitioner
                                                                Through: Mr. Puneet Agarwal, Mr.
                                                                            Kashish Kumar Gupta and
                                                                            Mr. Chetan Kumar Shukla,
                                                                            Advs.
                                                                versus
                                             COMMISSIONER OF DELHI GOODS AND
                                             SERVICES TAX & ORS.                    ..... Respondents
                                                                Through: Mr. Rajeev Aggarwal,
                                                                            ASC with Mr. Aadish Jain,
                                                                            Adv. for R-1 to 4.
                                                                            Mr.       Harpreet       Singh,
                                                                            Senior Standing Counsel
                                                                            with Ms. Suhani Mathur
                                                                            and Mr. Jatin Kumar Gaur,
                                                                            Advs. for R- 3 and 5.
                                                                            Ms. Sonu Bhatnagar, Adv.
                                             CORAM:
                                             HON'BLE MR. JUSTICE VIBHU BAKHRU
                                             HON'BLE MR. JUSTICE AMIT MAHAJAN
                                                                ORDER

% 26.09.2023 CM APPL. 50150/2023 (exemption from filing certified / legible / dim copy / properly margined copies of the documents / annexures)

1. Exemption allowed, subject to all just exceptions.

2. The application stands disposed of. W.P.(C) 12694/2023 & CM APPL. 50149/2023

3. Issue notice.

4. Mr. Rajeev Aggarwal, Ms. Sonu Bhatnagar and Mr. Harpreet Singh, learned counsel for the respondents, accept notice.

5. List on 13.02.2024.

VIBHU BAKHRU, J AMIT MAHAJAN, J SEPTEMBER 26, 2023 / 'KDK' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/09/2023 at 00:04:22