Delhi High Court - Orders
Aakash Gupta vs Commissioner Of Delhi Goods And ... on 26 September, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12694/2023
AAKASH GUPTA ..... Petitioner
Through: Mr. Puneet Agarwal, Mr.
Kashish Kumar Gupta and
Mr. Chetan Kumar Shukla,
Advs.
versus
COMMISSIONER OF DELHI GOODS AND
SERVICES TAX & ORS. ..... Respondents
Through: Mr. Rajeev Aggarwal,
ASC with Mr. Aadish Jain,
Adv. for R-1 to 4.
Mr. Harpreet Singh,
Senior Standing Counsel
with Ms. Suhani Mathur
and Mr. Jatin Kumar Gaur,
Advs. for R- 3 and 5.
Ms. Sonu Bhatnagar, Adv.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 26.09.2023 CM APPL. 50150/2023 (exemption from filing certified / legible / dim copy / properly margined copies of the documents / annexures)
1. Exemption allowed, subject to all just exceptions.
2. The application stands disposed of. W.P.(C) 12694/2023 & CM APPL. 50149/2023
3. Issue notice.
4. Mr. Rajeev Aggarwal, Ms. Sonu Bhatnagar and Mr. Harpreet Singh, learned counsel for the respondents, accept notice.
5. List on 13.02.2024.
VIBHU BAKHRU, J AMIT MAHAJAN, J SEPTEMBER 26, 2023 / 'KDK' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/09/2023 at 00:04:22