Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Karnataka - Subsection

Section 6(2)(h) in Karnataka Protection of Interest of Depositors in Financial Establishments Act, 2004

(h)do all and every acts which would be necessary for the speedy realization of the assets of the Financial Establishment.