Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Jammu-Kashmir - Subsection Section 60(e) in Jammu and Kashmir Co-Operative Societies Act, 1989 (e)in any other mode permitted by the rules [:] [Substituted for "." by Act No. X of 2010, Dated 28.4.2010, w.e.f. 29.4.2010.]
