Gujarat High Court
Megha Mehul Gamadia & vs Republic Christian Co.Operative ... on 26 September, 2016
Author: A.G.Uraizee
Bench: A.G.Uraizee
C/AO/342/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
APPEAL FROM ORDER NO. 342 of 2016
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MEGHA MEHUL GAMADIA & 1....Appellant(s)
Versus
REPUBLIC CHRISTIAN CO.OPERATIVE HOUSING SOCIETY
LTD....Respondent(s)
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Appearance:
MR SP MAJMUDAR, ADVOCATE for the Appellant(s) No. 1 - 2
ULLASH N GOHIL, ADVOCATE for the Appellant(s) No. 1 - 2
MR DAXESH T DAVE, ADVOCATE for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 26/09/2016
ORAL ORDER
Notice returnable on 18th October, 2016. Mr Daxesh Dave, learned advocate waives service of notice on behalf of the respondent.
(A.G.URAIZEE, J.) mohd Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Sep 27 02:31:46 IST 2016