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[Cites 0, Cited by 2] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(3) in West Bengal Land Reforms Act, 1955

(3)[Omitted by the West Bengal Land Reforms (Amendment) Act, 1971 (President's Act No. 3 of 1971) and thereafter by the West Bengal Land Reforms (Amendment) Act, 1972 (Act No. 12 of 1972) with retrospective effect from February 12, 1971.]