Section 11 in Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007
11. Executive Board.
- There shall be an Executive Board consisting of the following members of the Governing Council, namely: -(i)The Vice President of the Governing Council, who shall be the Chairperson;(ii)the Prl. Secretary/Secretary to Government, HM 86 FW Dept;(iii)the Prl. Secretary/Secretary to Government, Finance Department;(iv)the Director of Medical Education;(v)the Director of the Institute;(vi)the Dean;(vii)the Medical Superintendent of the General/Dental Hospital of the Institute; and(viii)The Registrar of the Institute shall be the Member-Convener.
