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State of Tamilnadu - Section

Section 35 in Tamil Nadu Business Facilitation Act, 2018

35. Repeal and saving.

(1)The Tamil Nadu Business Facilitation Ordinance, 2017 (Tamil Nadu Ordinance 7 of 2017) is hereby repealed.
(2)Notwithstanding such repeal, anything done, any action taken or any direction given under the said Ordinance, shall be deemed to have been done, taken or given under this Act.