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[Cites 0, Cited by 0] [Section 358(1)] [Section 358] [Entire Act]

State of Chattisgarh - Subsection

Section 358(1)(d) in The Chhattisgarh Municipalities Act, 1961

(d)regulating the mode of asking and answering of questions connected with the administration of this Act, at the meetings of the Council and its Committees;