Section 43(2) in The West Bengal Panchayat Act, 1957
(2)Where functions are delegated to a Gram Panchayat under this section, the Gram Panchayat, in the discharge of such functions, shall act as the agent of the [Zilla Parishad] [Words substituted for the words 'District Board' by W.B. Act 27 of 1965.].
