Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act] Union of India - Subsection Section 10(1)(m) in The Unit Trust Of India (Transfer Of Undertaking And Repeal) Act, 2002 (m)buying or selling of or entering into such other dealings in, foreign exchange, as may be necessary for the discharge of its functions;