Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 11 in The M.P. Panchayat Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005 11. Appeal. - An appeal shall lie in accordance with the provisions of the Act against the orders passed under these rules.
