Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Tripura - Subsection Section 59(7) in Tripura Excise Rules, 1962 (7)Cocks. - Every cock kept or used in a distillery shall be of such pattern and constructed in such manner as the Excise Commissioner may, from time to time, direct.
