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State of Odisha - Section

Section 30 in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

30. Payment of wages to a home.

- worker-Where raw materials are supplied to a home-worker at his home, the wages due to him shall also be paid at his home :Provided that an Inspector may, if he considers it expedient so to do in the circumstances of any case, specify in respect of any homeworkers any other place or places at which wages shall be paid.