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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(v) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(v)to provide for the establishment and maintenance of colleges, departments, hostels and institutions of research, and specialised studies and to manage them;