Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Chattisgarh - Subsection Section 23(1) in Chhattisgarh State Rajmarg Adhiniyam, 2003 (1)Whenever an order under sub-section (1) of Section 22 is passed, the Collector shall tender payment and compensation determined by him to the persons entitled thereto.
