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State of Sikkim - Section

Section 44 in Sikkim Fire Services Act, 1981

44. Penalty for obstructing persons exercising power under section 49.

- Any person who wilfully obstructs, or offers any resistance to, or impedes or otherwise interferes with the Director or any officer exercising powers under section 49 or any assistant accompanying the Director or such officer while exercising:, such powers shall be punishable, on conviction before a Magistrate, with fine which extend to one hundred rupees.