Calcutta High Court
C.I.T.Wb-Iii vs I.T.C.Ltd on 8 April, 2014
Author: Arun Mishra
Bench: Arun Mishra
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION (INCOME TAX)
ORIGINAL SIDE
ITA 388 OF 2000
C.I.T.WB-III
Versus
I.T.C.LTD.
BEFORE:
The Hon'ble CHIEF JUSTICE ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 8th April, 2014.
Ms.N.Banerjee (Pal).
..for Respondent
The Court :- It is reported by the registry of this Court that no paper book has been filed till date. Paper book be filed within six weeks by the learned Advocate for the appellant, failing which the appeal and the connected application, if any, shall stand dismissed without further to this Bench. (JOYMALYA BAGCHI, J.) (ARUN MISHRA, C.J.) GH.