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Calcutta High Court

C.I.T.Wb-Iii vs I.T.C.Ltd on 8 April, 2014

Author: Arun Mishra

Bench: Arun Mishra

                     IN THE HIGH COURT AT CALCUTTA
                   SPECIAL JURISDICTION (INCOME TAX)
                             ORIGINAL SIDE

                            ITA 388 OF 2000
                              C.I.T.WB-III

                                  Versus

                                I.T.C.LTD.


      BEFORE:

      The Hon'ble CHIEF JUSTICE ARUN MISHRA

      The Hon'ble JUSTICE JOYMALYA BAGCHI

      Date : 8th April, 2014.

                                      Ms.N.Banerjee (Pal).
                                                   ..for Respondent

The Court :- It is reported by the registry of this Court that no paper book has been filed till date. Paper book be filed within six weeks by the learned Advocate for the appellant, failing which the appeal and the connected application, if any, shall stand dismissed without further to this Bench. (JOYMALYA BAGCHI, J.) (ARUN MISHRA, C.J.) GH.