Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Odisha - Subsection Section 58(2) in The Orissa Port Trust Act, 1962 (2)The right to sue in respect of moneys secured by Port Trust Securities shall be exercisable by the holders thereof for the time being without preference, in respect of priority of date.
