Punjab-Haryana High Court
Amarjit Kaur vs Union Territory on 3 September, 2008
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A. No. 401 of 2001
Date of decision : 3.9.2008
Amarjit Kaur ..... Appellant
vs
Union Territory, Chandigarh and others .... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. P. C. Dhiman, Advocate, for the appellant.
Ms. Lisa Gill and Mr. Deepak Sharma, Advocates, for Union Territory, Chandigarh.
Rajesh Bindal J.
For the detailed reasons recorded in R. F. A. No. 2326 of 1998
- Som Nath and others vs Union Territory, Chandigarh, vide separate order of even date, the present appeal is allowed in the same terms.
3.9.2008 ( Rajesh Bindal) vs. Judge