Supreme Court - Daily Orders
Shambhunath Institute Of Pharmacy ... vs State Of Up on 30 September, 2016
Bench: Madan B. Lokur, Uday Umesh Lalit
ITEM NO.45 COURT NO.7 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).28064/2016
(Arising out of impugned final judgment and order dated 02/09/2016
in SA No. 544/2016 passed by the High Court of Judicature at
Allahabad)
SHAMBHUNATH INSTITUTE OF PHARMACY JHALWA, ALLAHABAD,
THROUGH ITS SECRETARY Petitioner(s)
VERSUS
STATE OF UP AND ORS Respondent(s)
(with appln. (s) for exemption from filing c/c of the impugned
judgment and exemption from filing O.T. and interim relief and
office report)
Date : 30/09/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Dinesh Dwivedi, Sr. Adv.
Mr. Manish Shanker Srivastava, Adv.
Mr. Krishnam Mishra, Adv.
Mr. Yashanth Kant, Adv.
Mr. Nishant Singh, Adv.
Mr. Mohammad Tauseef, Adv.
Dr. Vinod Kumar Tewari, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(SANJAY KUMAR-I) (JASWINDER KAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2016.09.30
17:07:08 IST
Reason: