Section 30(1) in The Dr. Babasaheb Ambedkar Technological University Act, 1989
(1)The Finance Committee shall consist of-(a)the Vice-Chancellor, ex-officio Chairman;(b)the Director of Technical Education or his representative, not below the ,2 'rank of Joint Director;(c)one representative of the All India Council of Technical Education;(d)two members from amongst Dean of Research and Development and Deans of Faculties, to be nominated by the Academic Council; and(e)two members, to be nominated by the Executive Council from amongst its members, one of whom shall be the nominee of the Chancellor on the Executive Council;(f)one person nominated by State Government;(g)the Registrar.
