Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

State of Bihar - Subsection

Section 71(1)(i) in The Bihar Motor Vehicles Rules, 1992

(i)any transport vehicle used as relief vehicle for carrying passengers and their luggage from a disabled stage carriage to the place of destination,