Andhra Pradesh High Court - Amravati
Goriparthi Bhadrachalam, vs The State Of Andhra Pradesh on 2 January, 2025
HIGH COURT OF ANDHRA PRADESH W.P.Nos.8143, 5453, 5499, 5546, 5610, 5705, 8109, 8179, 8197, 8203, 8220 & 8473 of 2021 PROCEEDING SHEET Sl. Date ORDER OFFICE No. NOTE 02.01.2025 RC, J Sri Praneeth, learned Assistant Government Pleader sought further time to file counter affidavit.
Post the matter on 29.01.2025.
______ RC, J SCS