Supreme Court - Daily Orders
The State Of Bengal And Ors. vs Abhay Pada Mondal(D) Tr.Lrs..And Ors. on 28 March, 2014
Author: Chief Justice
Bench: Chief Justice
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ITEM NO.16 COURT NO.1 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2013
CC 11363/2013
(From the judgement and order dated 17/06/2011 in FMA No.486/2007
of The HIGH COURT OF CALCUTTA)
STATE OF WEST BENGAL & ORS. Petitioner(s)
VERSUS
ABHAY PADA MONDAL(D) TR.LRS.& ORS. Respondent(s)
(With appln(s) for c/delay in filing SLP, permission to bring on
record addl. facts and document, and office report)
WITH S.L.P.(C)...CC NO.11364 of 2013
(With appln(s) for c/delay in filing SLP, exemption from filing
c/c of the impugned judgment, permission to bring on record addl. document
and office report)
S.L.P.(C)...CC NO.12003 of 2013
(With appln(s) for c/delay in filing SLP, permission to bring on
record addl. facts and document and office report)
S.L.P.(C)...CC NO.13248 of 2013
(With appln(s) for c/delay in filing SLP, permission to bring on
record addl. document and office report)
Date: 28/03/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE RANJAN GOGOI
HON’BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. Anip Sachthey, Adv.
Mr. Avijit Bhattacharjee, AOR
For Respondent(s) Mr. Pijush K. Roy, Adv.
Mr. Rajan K.Chourasia, AOR
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Exemption from filing certified copy of the impugned judgment is allowed.
Permission to bring on record additional facts and document is granted.
Issue notice.
Mr. Rajan K. Chourasia, learned counsel, accepts notice on behalf of the respondent No.4 in S.L.P.(C) No.CC 11363 of 2013 and the respondent No.1 in S.L.P.(C) No.CC 13248 of 2013.
Both parties are directed to maintain status quo in respect of subject property prevailing as on date and there shall also be stay of contempt proceedings.
Tag with S.L.P.(C) No....CC 13494 of 2012.
|(Chetan Kumar) | |(Savita Sainani) | |Court Master | |Assistant Registrar |