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[Cites 0, Cited by 0] [Section 3(12)] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(12)(c4) in The Karnataka General Clauses Act, 1899

(c4)a Madras Act as defined in clause (17a) of section 3 of the Madras General Clauses Act, 1891 (Madras Act I of 1891); and]