Dharam Singh Parihar vs The State Of Madhya Pradesh on 16 June, 2023

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Madhya Pradesh High Court

Dharam Singh Parihar vs The State Of Madhya Pradesh on 16 June, 2023

Bench: Anand Pathak

                                1
 IN    THE      HIGH COURT OF MADHYA PRADESH
                      AT GWALIOR
                           BEFORE
             HON'BLE SHRI JUSTICE ANAND PATHAK
                     ON THE 16 th OF JUNE, 2023
                  WRIT PETITION No. 8281 of 2021

BETWEEN:-
DHARAM SINGH PARIHAR S/O LATE SHRI BHAGWAN
SINGH   PARIHAR, AGED    ABOUT   57  YEARS,
OCCUPATION: SERVICE WARD NO. 18 GOHAD
CHOURAHA NEAR JAIN TEMPLE GOHAD, BHIND
(MADHYA PRADESH)

                                                           .....PETITIONER
(BY SHRI S.S.RAWAT - ADVOCATE)

AND
1.    THE STATE OF MADHYA PRADESH THROUGH
      PRINCIPAL SECRETARY VALLABH BHAWAN
      BHOPAL (M.P.) (MADHYA PRADESH)

2.    C O M M I S S I O N E R DEPARTMENT HIGHER
      ED UCATION , 5TH FLOOR SATPUDA BHAWAN
      BHOPAL (MADHYA PRADESH)

3.    JOINT     DIRECTOR, HIGHER  EDUCATION,
      KASTURBA      CHAURAHA LASHKAR   ROAD
      GWALIOR (MADHYA PRADESH)

4.    IN  CHARGE      PRINCIPAL   GOVERNMENT
      MAHARISHI ARVIND      MAHA VIDHYALAYA
      GOHAD DIST. BHIND BHIND (MADHYA PRADESH)

5.    SHRI ASHA RAM SAGAR, IN CHARGE PRINCIPAL
      GOVERNMENT       MAHARISHI       ARVIND
      MAHAVIDHYALAYA GOHAD DIST. BHIND BHIND `
      (MADHYA PRADESH)

                                                        .....RESPONDENTS
(BY SHRI N.S.TOMAR - GOVERNMENT ADVOCATE)

      This petition coming on for admission this day, th e court passed the
                                                                                    2
                                      following:
                                                                                    ORDER

At the outset, learned counsel for the petitioner seeks permission to withdraw the present petition filed under Article 226/227 of the Constitution as purpose of filing of petition is over.

Prayer noted.

Present petition stands dismissed as withdrawn.

(ANAND PATHAK) JUDGE Ashish* ASHISH Digitally signed by ASHISH CHAURASIA DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA CHAUR PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=bf81a9adb1da24e4bc7b5195154c3d4de08 c6bb9303e52e2e7e728d9bac85bd3, pseudonym=CA2EA6EDDF504F8F9C2790FA9A0FD2 01D0242B64, serialNumber=A926F3CBF979ECA6A4C477577EEDB ASIA A3AB4F94593A930B98DAE1B0AD16F90B5FD, cn=ASHISH CHAURASIA Date: 2023.06.16 18:55:12 -07'00'

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