Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6BB(2)] [Section 6BB] [Entire Act] State of Maharashtra - Subsection Section 6BB(2)(ii) in The Maharashtra Labour Welfare Fund Act, 1953 (ii)in respect of an employee referred to In sub-clause (ii) of clause (a), three rupees;