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[Cites 0, Cited by 0] [Section 155(1)] [Section 155] [Entire Act]

NCT Delhi - Subsection

Section 155(1)(b) in The New Delhi Municipal Council Act, 1994

(b)with the consent of every owner and occupier of any land not forming part of a street, in, over or on that land, and may, from time to time, inspect, repair, alter or renew or may at any time remove any main so laid whether by virtue of this section or otherwise: