Calcutta High Court (Appellete Side)
Whistleblowers' Association vs The Union Of India & Ors on 20 April, 2026
20.04.2026
Item No.33
Ct. No.1
KS
W.P.A. (P) 187 of 2026
Whistleblowers' Association
Vs.
The Union of India & Ors.
Mr. Sabyasachi Chatterjee
Mr. Risabh Ahmed Khan
..... For the Petitioner
DICTATED BY SUJOY PAUL, CJ.:
1.Counsel for petitioner informs that Sri Sandipan Banerjee, learned counsel, who ordinarily appears on behalf of the Howrah Municipal Corporation before this Court and he undertakes to supply copy of petition alongwith annexures to him with a written note that the matter will be taken up on Monday next (27.04.2026).
2. List this matter on 27.04.2026.
(SUJOY PAUL, CJ.) (CHAITALI CHATTERJEE (DAS), J.)