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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(ii) in The U.P. Subordinate Excise (Audit and Accounts) Service Rules, 1992

(ii)obtained 'B' certificate of National Cadet Corps shall other things being equal, be given preference in the matter of direct recruitment.