Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(ii) in The Kandla Port Trust Employees (Medical Attendance) Regulations, 2000 (ii)An employee and his/ her eligible dependent family members shall be entitled free of charge, to medical attendance by Board's Medical Officers.
