Rajasthan High Court - Jodhpur
Abhijeet Joshi vs State Of Raj. & Ors on 19 July, 2012
Author: Gopal Krishan Vyas
Bench: Gopal Krishan Vyas
S.B. CIVIL WRIT PETITION NO. 495/2011
Date of Order :: 19.07.2012
HON'BLE MR. JUSTICE GOPAL KRISHAN VYAS
Mr. Manish Shishodia, for the petitioner. Dr. G.R. Kalla, for the respondents.
It is submitted by learned counsel for the parties that the controversy involved in this case is squarely covered by the judgment of this Court passed in S.B. Ciil Writ Petition No. 477/2011 'Dr. Shilpa Godara vs State & Ors' decided on 26.08.2011.
Accordingly, the instant writ petition is also disposed of in terms of above judgment.
(GOPAL KRISHAN VYAS), J.
Bjsh