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State of Rajasthan - Section

Section 3 in Rajasthan River Basin and Water Resources Planning Authority Regulations, 2015

3. Powers and duties of the Chairperson.

- Subject to ratification by the Authority in its next meeting, the Chairperson may, in case of exigency or where convening a meeting of the Authority may not be possible, exercise such powers of the Authority which are deemed necessary and proper.