Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 23 in Assam Excise Rules, 1945 23. Import of overseas foreign liquor prohibited except as provided by rules. - Except as provided by the foregoing rules the import of overseas foreign liquor in any quantity whatsoever into Assam is prohibited.
