Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act] State of Jharkhand - Subsection Section 12(1)(e) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011 (e)That the school is open to inspection by any Officer authorized by the State Government or Local Authority;