Section 2(1)(c) in The Maharashtra State Reservation (of seats for admission in educational institutions in the State and for appointments or posts in the public services under the State) for Educationally and Socially Backward Category (ESBC) Act, 2014

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(c)"Competent Authority" means the Competent Authority appointed under section 6;

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