Patna High Court - Orders
Dilwar Hossain @ Umar @ Hasan (A-5) vs The Union Of India, Ministry Of Home ... on 24 January, 2023
Author: A. M. Badar
Bench: A. M. Badar, Sandeep Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL APPEAL (DB) No.555 of 2022
Arising Out of PS. Case No.-4 Year-2018 Thana- NIA District- Patna
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DILWAR HOSSAIN @ UMAR @ HASAN (A-5)
... ... Appellant/s
Versus
THE UNION OF INDIA, MINISTRY OF HOME AFFAIRS DELHI
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr. Mohammad Nematullah
For the Respondent/s : Mr. K.N.Singh (A.S.G.)
For the U.O.I. (NIA) : Mr. Manoj Kumar Singh, Spl. P.P.(NIA)
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CORAM: HONOURABLE MR. JUSTICE A. M. BADAR
and
HONOURABLE MR. JUSTICE SANDEEP KUMAR
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE A. M. BADAR)
6 24-01-2023The office will verify, whether this appeal is within limitation as prescribed by Section 21 of the N.I.A. Act.
Post this matter along with connected appeal bearing Cr. Appeal (DB) No. 270 of 2022.
(A. M. Badar, J) ( Sandeep Kumar, J) Vikas/Saif U