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Patna High Court - Orders

Dilwar Hossain @ Umar @ Hasan (A-5) vs The Union Of India, Ministry Of Home ... on 24 January, 2023

Author: A. M. Badar

Bench: A. M. Badar, Sandeep Kumar

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  CRIMINAL APPEAL (DB) No.555 of 2022
                            Arising Out of PS. Case No.-4 Year-2018 Thana- NIA District- Patna
                  ======================================================
                  DILWAR HOSSAIN @ UMAR @ HASAN (A-5)

                                                              ... ... Appellant/s
                                             Versus
                  THE UNION OF INDIA, MINISTRY OF HOME AFFAIRS DELHI

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Appellant/s     :        Mr. Mohammad Nematullah
                  For the Respondent/s    :        Mr. K.N.Singh (A.S.G.)
                  For the U.O.I. (NIA)    :        Mr. Manoj Kumar Singh, Spl. P.P.(NIA)
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE A. M. BADAR
                          and
                          HONOURABLE MR. JUSTICE SANDEEP KUMAR
                                        ORAL ORDER

                  (Per: HONOURABLE MR. JUSTICE A. M. BADAR)

6    24-01-2023

The office will verify, whether this appeal is within limitation as prescribed by Section 21 of the N.I.A. Act.

Post this matter along with connected appeal bearing Cr. Appeal (DB) No. 270 of 2022.

(A. M. Badar, J) ( Sandeep Kumar, J) Vikas/Saif U