(c)the transfer of -(i)registered ownership of securities from a person to a depository or from a depository to a beneficial owner;(ii)beneficial ownership of securities, dealt with by a depository;(iii)beneficial ownership of units, such units being units of a Mutual Fund including units of the Unit Trust of India established under sub- section (1) of Section 3 of the Unit Trust of India Act, 1963 (52 of 1963), dealt with by a depository,
