Bombay High Court
The Commissioner Of ... vs Smt. Sudarshan Nagpal And Ors on 29 June, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
Digitally
signed by
RUSHIKESH
RUSHIKESH V PATIL
V PATIL Date:
2022.07.13
14:39:19
+0530
215 ITXA.114.2004 OS.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL NO. 114 OF 2004
The Commissioner of Income-Tax, Mumbai .. Appellant
Versus
Smt. Sudarshan Nagpal & Ors. .. Respondents
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Ms. Mamta Omle, Advocate for the Appellant.
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CORAM : DHIRAJ SINGH THAKUR AND
ABHAY AHUJA, JJ.
DATE : 29th JUNE, 2022.
P.C:
. Adjourned at the request of learned Counsel for the Appellant.
2. List for hearing in the week commencing from 11th July, 2022.
(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR, J.) R.V. Patil 1 of 1