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Bombay High Court

The Commissioner Of ... vs Smt. Sudarshan Nagpal And Ors on 29 June, 2022

Author: Abhay Ahuja

Bench: Dhiraj Singh Thakur, Abhay Ahuja

          Digitally
          signed by
          RUSHIKESH
RUSHIKESH V PATIL
V PATIL   Date:
          2022.07.13
          14:39:19
          +0530



                                                                              215 ITXA.114.2004 OS.doc


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          ORDINARY ORIGINAL CIVIL JURISDICTION

                                             INCOME TAX APPEAL NO. 114 OF 2004


                       The Commissioner of Income-Tax, Mumbai                   ..    Appellant

                                    Versus

                       Smt. Sudarshan Nagpal & Ors.                             ..    Respondents

                                                        ****
                       Ms. Mamta Omle, Advocate for the Appellant.
                                                                 ****
                                                       CORAM : DHIRAJ SINGH THAKUR AND
                                                               ABHAY AHUJA, JJ.
                                                       DATE     : 29th JUNE, 2022.

                       P.C:


                       .            Adjourned at the request of learned Counsel for the Appellant.

2. List for hearing in the week commencing from 11th July, 2022.

(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR, J.) R.V. Patil 1 of 1