Supreme Court - Daily Orders
Sunil Kapoor vs Himmat Singh on 17 September, 2019
ITEM NO.1 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 41507/2018
SUNIL KAPOOR Petitioner(s)
VERSUS
HIMMAT SINGH & ORS. Respondent(s)
(FOR ADMISSION and IA No.138429/2019-WITHDRAWAL OF CASE /
APPLICATION )
Date : 17-09-2019 This petition was called on for hearing today.
For Petitioner(s)
Ms Neha Agarwal, Adv.
Mr. E. C. Agrawala, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for the petitioner is present.
Unregistered petition is allowed to be withdrawn.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by HEMA JOSHI Date: 2019.09.19 16:42:54 IST Reason: